Income Tax Appellate Tribunal - Kolkata
Smt. Sabita Devi Agarwal, Siliguri vs Ito, Ward - 2(3) , Siliguri on 15 March, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
KOLKATA 'A' BENCH, KOLKATA
(Before Sri J. Sudhakar Reddy, Accountant Member & Sri S.S. Viswanethra Ravi, Judicial Member)
M.A. No.233/Kol/2018
In r/o I.T.A. No. 1231/Kol/2016
Assessment Year: 2012-13
Smt. Sabita Devi Agarwal............................................................................................................Appellant
C/o Rateria Textile
Sevok Road
Siliguri - 734 001
[PAN : ACRPA 8404 D]
Income Tax Officer, Ward-2(3), Siliguri.............................................................................Respondent
Date of order : March 15th, 2019
ORDER
Per J. Sudhakar Reddy, AM :-
We find that in the cause title of the order dt. 05/11/2018 passed by this Tribunal, the name of the ld. Counsel appearing on behalf of the assessee has been mentioned as Shri S.K. Tulsiyan, Advocate.
2. We have checked our records as well as the order sheet entry. We find that Ms. Bhoomija Verma, Advocate, also appeared along with Shri S.K. Tulsiyan, on behalf of the assessee. Hence the cause title of the order is rectified as follows:-
Appearances By: Shri S.K. Tulsiyan & Ms. Bhoomija Verma, Advocate.
3. Ordered accordingly.
Kolkata, the 15th day of March, 2019.
Sd/- Sd/-
[S.S. Viswanethra Ravi] [J. Sudhakar Reddy]
Judicial Member Accountant Member
Dated : 15.03.2019
{SC SPS}
2
CORRIGENDUM
In r/o I.T.A. No. 1231/Kol/2018 Assessment Year: 2012-13 Smt. Sabita Devi Agarwal Copy of the order forwarded to:
1. Smt. Sabita Devi Agarwal C/o Rateria Textile Sevok Road Siliguri - 734 001
2. Income Tax Officer, Ward-2(3), Siliguri
3. CIT(A)-
4. CIT- ,
5. CIT(DR), Kolkata Benches, Kolkata.
True copy By order Assistant Registrar ITAT, Kolkata Benches