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Allahabad High Court

Postal Seals Industrial Coop Socity ... vs Labour Court & Another on 12 February, 2013

Author: Tarun Agarwala

Bench: Tarun Agarwala





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 4219 of 1998
 

 
Petitioner :- Postal Seals Industrial Coop Socity Ltd.
 
Respondent :- Labour Court & Another
 
Petitioner Counsel :- V.K. Barman,Ashok K.Lal
 
Respondent Counsel :- C.S.C.,Rajesh Tiwari
 

 
Hon'ble Tarun Agarwala,J.
 

Passed over on the illness slip of Sri A.K. Lal, the learned counsel for the petitioner. 

Order Date :- 12.2.2013 Priyanka (Tarun Agarwala, J)