Allahabad High Court
Postal Seals Industrial Coop Socity ... vs Labour Court & Another on 12 February, 2013
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 4219 of 1998 Petitioner :- Postal Seals Industrial Coop Socity Ltd. Respondent :- Labour Court & Another Petitioner Counsel :- V.K. Barman,Ashok K.Lal Respondent Counsel :- C.S.C.,Rajesh Tiwari Hon'ble Tarun Agarwala,J.
Passed over on the illness slip of Sri A.K. Lal, the learned counsel for the petitioner.
Order Date :- 12.2.2013 Priyanka (Tarun Agarwala, J)