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[Cites 0, Cited by 0] [Section 6(17)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(17)(a) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(a)"Existing Pensioners" means all the personnel entitled to receive pension or in receipt of pension under the Board, and shall include family members of the personnel entitled to receive family pension or in receipt of family pension as per the applicable scheme as on the date of transfer from the Board; and