Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 281(4)] [Section 281] [Entire Act] State of Karnataka - Subsection Section 281(4)(ii) in Karnataka Municipal Corporations Act, 1976 (ii)if the proposed street does not conform to the provision of the Act, the rules and bye laws referred to in sub-section (2); or