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[Cites 0, Cited by 9] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(6) in The Income Tax Act, 1961

(6)The liability of a legal representative under this section shall, subject to the provisions of sub-section (4) and sub-section (5), be limited to the extent to which the estate is capable of meeting the liability.B.-Representative assessees-General provisions