State Consumer Disputes Redressal Commission
Ranveer Singh Chouhan vs Karvy Stock Broking Ltd. on 8 December, 2021
M.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION PLOT NO. 76, ARERA HILLS, BHOPAL (M.P.) ORDER SHEET APPEAL NO. 507/2018 RANVEER SINGH CHOUHAN S/O LATE SHRI MADHAV SINGH CHOUHAN VS.
KARVI STOCK BROKING LTD.
8.12.2021 None for appellant.
Appeal is dismissed for want of prosecution.
(Justice Shantanu Kemkar) President Mercy