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[Cites 0, Cited by 0] [Section 29E] [Entire Act]

State of Maharashtra - Subsection

Section 29E(iv) in The Maharashtra Municipal Corporations Act, 1949

(iv)to have attendance of ward level officers dealing with water supply, road and street lighting, conservancy, sewage disposal, public sanitation, storm water and solid waste management and other civic amenities, in the meetings of the Area Sabha; and