Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(5) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 (5)On completion of verification and stamping, the Inspector shall issue a certificate of verification in the form specified in Schedule VIII, to the trader.
