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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(5) in Bihar Anti Terrorist Squad Rules, 2014

(5)By virtue of the Notification of the State Government, the jurisdiction of the ATS extends to the whole of Bihar. The Inspector general may constitute Territorial Divisions under Deputy Superintendents for administrative and operational purposes.