Calcutta High Court (Appellete Side)
M/S. Bma Stainless Limited & Anr vs The State Of West Bengal & Ors on 2 May, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
01 02.05.18. M.A.T. 1437 of 2017
ab
M/s. BMA Stainless Limited & Anr.
Vs
The State of West Bengal & Ors.
Mr. Shyamal Sarkar
Mr. Rajesh Gupta
Mr. Amitava Mitra
Mr. Parag Chaturvedi
... For the Petitioners.
Mr. Tapan Mukherjee (Ld. AGP)
Mr. Prithu Dudhoria
... For the State Respondents.
Mr. Ayan Banerjee ... For the WBIDC.
Let this matter appear in the list on 16th May, 2018 at 3 p.m..
(Aniruddha Bose, J.) (Amitabha Chatterjee,J.)