Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Madras Presidency - Subsection

Section 30(iv) in Madras Estates Land Act, 1908

(iv)that the productive powers of the land held by the ryot have been increased by fluvial action.