Madhya Pradesh High Court
Manrega Gram Rozgar Sahayak/ Shayak ... vs The State Of Madhya Pradesh on 4 October, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
NEUTRAL CITATION NO. 2024:MPHC-JBP:50693
1 WP-6694-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJAY DWIVEDI
ON THE 4 th OF OCTOBER, 2024
WRIT PETITION No. 6694 of 2023
MANREGA GRAM ROZGAR SAHAYAK/ SHAYAK SACHIV
MAHASANGH MADHYA PRADESH HEAD OFFICE 48/3A SAKET
NAGAR B AND OTHERS
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Shri Akshansh Shrivastava - Advocate for the petitioners.
Smt. Shikha Sharma - Government Advocate for the respondents/State.
ORDER
Counsel for the petitioners seeks withdrawal of the petition. Prayer is allowed.
The writ petition is dismissed as withdrawn .
(SANJAY DWIVEDI) JUDGE Rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 04-10-2024 18:18:04