Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Manrega Gram Rozgar Sahayak/ Shayak ... vs The State Of Madhya Pradesh on 4 October, 2024

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

         NEUTRAL CITATION NO. 2024:MPHC-JBP:50693




                                                                   1                                   WP-6694-2023
                                 IN     THE      HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                             BEFORE
                                              HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                                     ON THE 4 th OF OCTOBER, 2024
                                                    WRIT PETITION No. 6694 of 2023
                               MANREGA GRAM ROZGAR SAHAYAK/ SHAYAK SACHIV
                             MAHASANGH MADHYA PRADESH HEAD OFFICE 48/3A SAKET
                                            NAGAR B AND OTHERS
                                                  Versus
                                 THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                 Shri Akshansh Shrivastava - Advocate for the petitioners.
                                 Smt. Shikha Sharma - Government Advocate for the respondents/State.

                                                                       ORDER

Counsel for the petitioners seeks withdrawal of the petition. Prayer is allowed.

The writ petition is dismissed as withdrawn .

(SANJAY DWIVEDI) JUDGE Rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 04-10-2024 18:18:04