Supreme Court - Daily Orders
Arvinder Kaur vs Harminder Singh on 21 October, 2019
Bench: D.Y. Chandrachud, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition (Civil) No 428 of 2019
Arvinder Kaur ... Petitioner(s)
Versus
Harminder Singh ... Respondent(s)
ORDER
We are not inclined to entertain the Transfer Petition.
The Transfer Petition is accordingly dismissed.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Ashok Bhushan] New Delhi;
October 21, 2019 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.10.22 17:05:20 IST Reason: ITEM NO.17 COURT NO.9 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).428/2019 ARVINDER KAUR Petitioner(s) VERSUS HARMINDER SINGH Respondent(s) (WITH IA No. 33976/2019 - EXEMPTION FROM FILING O.T., IA No. 33975/2019 - STAY APPLICATION) Date : 21-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. Vikrant Nehra, Adv.
Mr. S. S. Nehra, AOR Mr. R.K. Gupta, Adv.
Mr. Rajendra Verma, Adv. For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is dismissed in terms of the signed order.
Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)