Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 19F in The Tamil Nadu Borstal Schools Act, 1925 19F. [Section 19-F was omitted by section 7 of the Madras Borstal Schools (Amendment) Act, 1951 (Madras Act XI of 1951)]
