Bombay High Court
Kazi Noorjahan Shaikh Mobin And Others vs The State Of Maharashtra And Anr on 5 October, 2018
Bench: T.V. Nalawade, Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
AURANGABAD BENCH, AT AURANGABAD.
Criminal Application No. 02558 of 2018
District : Aurangabad
Kazi Noorjahan Shaikh Mobin
& 03 others. .. Applicants.
versus
The State of Maharashtra,
Through Investigation Officer,
Jinsi Police Station, Aurangabad,
& another. .. Respondents.
...........
Mr. R.V. Gore, Advocate, for the applicants.
Ms. V.S. Choudhari, Additional Public Prosecutor,
for respondent no.01.
Mr. M.N. Shaikh, Advocate, holding for
Mr. S.S. Kazi, Advocate, for respondent no.02.
...........
CORAM : T.V. NALAWADE &
SMT. VIBHA KANKANWADI,JJ.
DATE : 05TH OCTOBER 2018
ORAL ORDER :
01. Learned Advocate holding for learned Advocate Mr. S.S. Kazi submits that Mr. Kazi is filing appearance on behalf of respondent no.02 - original complainant.
02. List for final disposal on 15th October 2018, in urgent category.
( Smt. Vibha Kankanwadi ) ( T.V. Nalawade )
JUDGE JUDGE
...........
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