Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Mizoram - Subsection

Section 128(1)(ii) in Mizoram Excise Rules, 1983

(ii)on payment of duty or pass fee, as the case may be, only in accordance with the terms and conditions of the licence granted in that behalf.