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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(2)(IV) in West Bengal Municipal (Building) Rules, 2007

(IV)there shall be minimum open spaces on both sides for every category of tall building at its narrowest part, as per provisions of sub-rule (2) of rule 50;