Section 15(1)(viii) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(viii)on the property to be leased out or place where the fees are to be collected;

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