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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(1) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(1)The President of the meeting shall then seal up the voting papers whether counted or rejected and note on each packet the number of papers it contains and the election to which it relates.