Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 24 in Punjab Jail Manual, 1996 24. All other contracts require previous sanction. - No contract, other than a petty contract, shall be made by any officer, other than the Inspector- General, without the sanction, in writing, to be previously obtained, of the Inspector-General.
