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Delhi High Court - Orders

Centeral Vigilance Commission vs Walmart India Pvt Ltd on 4 April, 2026

Author: C.Hari Shankar

Bench: C.Hari Shankar

                  $~7
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         LPA 642/2018
                            CENTERAL VIGILANCE COMMISSION                                                   .....Appellant
                                                          Through:            Mr. Manish Vashist, Adv. /
                                                          Proxy

                                                          versus

                            WALMART INDIA PVT LTD                .....Respondent
                                        Through: Ms. Sanya Kalsi, Adv. / Proxy

                            CORAM:
                            HON'BLE MR. JUSTICE C.HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                          ORDER

% 04.04.2026

1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice Om Prakash Shukla is attending the "National Workshop for State Judicial Academics" at Bhopal.

2. Re-notify on 29 April 2026.

BY ORDER COURT MASTER APRIL 4, 2026/aky This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 20:32:11