Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 4 April, 2026
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION .....Appellant
Through: Mr. Manish Vashist, Adv. /
Proxy
versus
WALMART INDIA PVT LTD .....Respondent
Through: Ms. Sanya Kalsi, Adv. / Proxy
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 04.04.2026
1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice Om Prakash Shukla is attending the "National Workshop for State Judicial Academics" at Bhopal.
2. Re-notify on 29 April 2026.
BY ORDER COURT MASTER APRIL 4, 2026/aky This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2026 at 20:32:11