Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 115 in Rajasthan Land Revenue (Land Records) Rules, 1957

115. Disposal.

- The Patwari shall be keeping the "Siyaha" with him for one year after it has been closed and then shall file it with the Office Qanungo not later than 31st. October of the following year.