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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in The Contract Labour (Regulation and Abolition) Act, 1970

(b)the number of canteens that shall be provided, and the standards in respect of construction, accommodation, furniture and other equipment of the canteens; and