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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(m) in The West Bengal Motor Vehicles Rules, 1989

(m)to suspend a permit under sub-section (1) of section 86 of the Act or to recover from the holder thereof the sum of money agreed upon in accordance with sub-section (5) of the said section of the Act.