Madhya Pradesh High Court
Jagrit Adivasi Dalit Sangasthan Thru. ... vs Water Resource Department on 23 February, 2016
W. P. No.3435/2015
23.02.2016
Shri A. K. Chitale, learned Senior Counsel with K. P.
Pandagre, Advocate along with the petitioner.
Petitioner - Ms. Madhuri Krishnaswami on behalf of Jagrat
Adivasi Dalit Sangathan is present in person.
Shri P. Bhargava, learned Dy. A. G. for the respondents -
State.
As prayed by the learned Dy. A. G., list on 08.03.2016.
(P. K. Jaiswal) (Alok Verma)
Judge Judge
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