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[Cites 0, Cited by 0] [Section 330] [Entire Act]

State of Andhra Pradesh - Subsection

Section 330(22) in Andhra Pradesh Municipalities Act, 1965

(22)for the prevention of the sale or exposure for sale of unwholesome meat, fish or provisions and securing the efficient inspection and sanitary regulation of shops in which articles intended for human food are kept or sold;