Supreme Court - Daily Orders
Dr. Durga Prasad Singh vs State Of U.P. And Others on 15 April, 2015
Bench: T.S. Thakur, C. Nagappan, Adarsh Kumar Goel
1
ITEM NO.Chamber SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 971-972/2015 In SLP(C) No. 19672-19673/2014
DR. DURGA PRASAD SINGH Petitioner(s)
VERSUS
STATE OF U.P. AND OTHERS Respondent(s)
Date : 15/04/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The review petitions are dismissed in terms of the signed order.
(Shashi Sareen) (Veena Khera) Court Master Court Master (Signed order is placed on the file) Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.04.16 08:55:41 IST Reason: 2 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NOs.971-972 OF 2015 IN SPECIAL LEAVE PETITION (C) NOs.19672-19673 OF 2014 DR. DURGA PRASAD SINGH …Petitioner Versus STATE OF U.P. AND OTHERS …Respondents ORDER Delay of 43 days in the filing of these review petitions is hereby condoned.
We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 16 th July, 2014. The review petitions are, accordingly, dismissed.
……….........................…......…………..….J. (T.S. THAKUR) ……….........................…......…………..….J. (C.NAGAPPAN) ……….........................…......…………..….J. (ADARSH KUMAR GOEL) New Delhi April 15, 2015