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[Cites 0, Cited by 0] [Section 14C(1)] [Section 14C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14C(1)(a) in Himachal Pradesh Passengers and Goods Taxation Act, 1955

(a)contravenes or abets the contravention of any of the provisions of this Act or the rules made thereunder or any order or direction made under any such provision or rule; or