Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70B] [Entire Act] Union of India - Subsection Section 70B(5) in The Information Technology Act, 2000 (5)The manner of performing functions and duties of the agency referred to in sub-section (1) shall be such as may be prescribed.
