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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(viii) in The M.P. Land Revenue Code, 1959

(viii)[ Adina Cordifolia (Haldu); [Inserted by M.P. Act No. 19 of 2001 (w.e.f. 27-9-2001).]