Section 4(6) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

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State of Bihar - Subsection

Section 4(6) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(6)The monthly operating charges per MW shall be computed as per the following formula:

Operating Charges (Rs/MW/pm) =| Annual operating chargesTotal Transmission Capacity Contracted (MW) x 12