Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Manipur - Subsection Section 3(1)(c) in Manipur (Village Authorities in Hill Areas) Act, 1956 (c)ten members, where the number of tax-paying houses in the village is more than one hundred but is not more than one hundred and fifty;