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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Indian Forest Service (Probation) Rules, 1968

(b)50% of the aggregate marks in the Indian Forest Service Probationer's Final Examination and the assessment of the record in the Institute [and in the Lal Bahadur Shastri National Academy of Administration:] [Substituted by Notification No. 7/32/70-AIS (IV), dated 6th March, 1973 (w.e.f. 17th March, 1973).]