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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3)(b) in The Punjab Lokpal Act, 1996

(b)the Government or any public servant shall not be entitled, in relation to any verification or inquiry, to any such privilege in respect of the production of documents or the giving of evidence as is allowed by any enactment or by any provision whatsoever in legal proceedings.