Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 29 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008 29. The Government may, for reasons to be recorded in writing by order, exempt any person from all or any of the provisions of these rules.
