Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act] State of Tamilnadu - Subsection Section 88(1)(a) in Tamil Nadu Panchayats Act, 1994 (a)exercise all the powers specially imposed or conferred upon him by or under this Act or under any other law for the time being in force;