Section 2(1)(d) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017
(d)"community service" means a service rendered to the society such as cleaning a park, serving the elderly, helping at a local hospital or nursing home, serving disabled children, serving as traffic volunteers, tree planting with adult supervision by children in conflict with law who are above the age of fourteen years which is not degrading and dehumanizing and with due protection of the identity and dignity of the child;