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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(y) in Bihar Factories Rules, 1950

(y)"Mercerizing range" means a 3-bowl mangle, a tenter frame, and a number of boxes for washing and scouring. The whole set up is in a straight line and all parts operate continuously. The combination is used to saturate the cloth with podium hydroxide, streth it while saturated, and washing out most of the caustic before releasing tension.