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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(4)Every holder of a mining lease and/or licence shall issue the duplicate and triplicate copies of the E-transit pass/transit pass to the in charge of the carrier transporting mineral from the mines/depot and the original copy shall be kept in the book.