Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in The M.P. Gram Panchayats (Budget Estimates) Rules, 1997 13. Budget Heads. - All the provisions proposed for the various expenditure and income must be under the approved budget heads as given in Form No. GPBE-I.
