Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74D] [Entire Act] State of Chattisgarh - Subsection Section 74D(5) in The Chhattisgarh Vanijyik Kar Niyam, 1995 (5)For the purpose of sub-rule (4) the provisions of rule 11 shall mutatis mutandis, be applicable.]