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Telangana High Court

Smt.R.Santhamma And 2 Others vs The State Of Telengana 7 Others on 22 July, 2020

Author: A.Abhishek Reddy

Bench: A.Abhishek Reddy

          THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

                WRIT PETITION No.10826 of 2020
ORDER:

When the matter is taken up for hearing, the learned counsel for the petitioners states that earlier the Registry had already numbered the writ petition, being W.P.No.10654 of 2020, and the present writ petition has been numbered by the Registry mistakenly for the second time.

In view of the above submission made by the learned counsel for the petitioners, the Writ Petition is closed.

The miscellaneous petitions pending, if any, shall stand closed.

________________________ A.ABHISHEK REDDY, J Date : 22.07.2020.

sur/va