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State of Uttar Pradesh - Section

Section 17 in The U.P. Economizer Rules, 1959

17. Investigation of accidents.

- On the receipt of a report of an accident to an economizer or feed-pipe under section 18, the Inspector shall with the least possible delay, proceed to the place to investigate the accident. If the report is received by the Chief Inspector he shall forward it at once to the Inspector within whose jurisdiction the accident had occurred for necessary action.