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[Cites 0, Cited by 2] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(2) in Assam Elementary Education Act, 1962

(2)all teachers and other employees of Schools maintained by School Board shall be taken over by the State Board :Provided that the total emoluments of these employees at the time they are taken over, shall be protected and their existing seniority shall be maintained ;