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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

(2)The Veterinarian in charge of a check post or Quarantine Camp or staff of the Department duly authorised for the purpose shall also collect the necessary samples for laboratory examination, if required.