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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)the penalty to be inflicted on him is approved by the Vice-Chancellor or any other officer of the University authorised by the Vice-Chancellor in this behalf.