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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(1) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(1)The Presiding Officer shall then, as soon as may be, deliver the ballot boxes and all packets and papers used at the polling station or cause them to be delivered to the Election Officer at such places as he may direct.