Section 2 in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957
2.
In these rules, unless there is anything repugnant, in the subject or context,-(i)"the Act" means the Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 (Tamil Nadu Act XVII of 1955);(ii)"section" means a section of the Act;(iii)"form" means a form appended to these rules;(iv)"slope of more than one in three" means slope steeper than 1 in 3;(v)"slope of less than one in three" and "slope of less than one in ten" means slope milder than one in three and slope milder than one in ten respectively;(vi)"committee" means any committee constituted under section 2-A of the Act and having jurisdiction.
