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Andhra Pradesh High Court - Amravati

P V Mohan vs The District Judge,Ongole on 22 November, 2021

Author: B. Krishna Mohan

Bench: B. Krishna Mohan

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.27073 of 2021

                              PROCEEDING SHEET

Sl.
                                          ORDER

No DATE

1. 22.11.2021 AHSANUDDIN AMANULLAH, J and B. KRISHNA MOHAN, J (per Hon'ble Mr.Justice B. Krishna Mohan) Mr. S. Raju, the learned Assistant Government Pleader, Services-I, for the respondents, with the consent of Mr. Ramalingeswara Rao Kocherla Kota, the learned counsel for the petitioner, seeks time on the ground of his personal inconvenience.

List on 29.11.2021.

_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl