Andhra Pradesh High Court - Amravati
P V Mohan vs The District Judge,Ongole on 22 November, 2021
Author: B. Krishna Mohan
Bench: B. Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.27073 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 22.11.2021 AHSANUDDIN AMANULLAH, J and B. KRISHNA MOHAN, J (per Hon'ble Mr.Justice B. Krishna Mohan) Mr. S. Raju, the learned Assistant Government Pleader, Services-I, for the respondents, with the consent of Mr. Ramalingeswara Rao Kocherla Kota, the learned counsel for the petitioner, seeks time on the ground of his personal inconvenience.
List on 29.11.2021.
_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl