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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(3) in Mizoram (Finance and Accounts Service) Rules, 1991

(3)The relative seniority of direct recruits and of promotees which shall be determined according to the rotation of vacancies between direct recruits and promotees which shall be based on the quotas of vacancies reserved for direct recruitment and selection under Rule 6 of these rules.